Delhi High Court - Orders
Pepsico Inc. & Anr vs Parle Agro Private Limited on 6 February, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 268/2021
PEPSICO INC. & ANR. .....Plaintiffs
Through: Mr Dayan Krishnan, Senior Advocate
with Ms. Avni Sharma, Ms. Aparna
Singh, Mr. Devashish Vashisht, Mr. P.
Seth and Ms. Shivangi Kohli,
Advocates.
versus
PARLE AGRO PRIVATE LIMITED .....Defendant
Through: Mr C. M. Lall, Senior Advocate with
Mr. Ankit Arvind, Mr. Shashwat
Rakshit and Ms. Nidhi Pathak,
Advocates.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 06.02.2026 I.A. 524/2026
1. Mr. Lall, learned senior counsel for the defendant submits that an appropriate affidavit shall be filed within one week.
2. Accordingly, list on 16.02.2026.
3. Matter to be placed "High on Board".
TUSHAR RAO GEDELA, J FEBRUARY 6, 2026 Sumit This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/02/2026 at 20:32:33