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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)There shall be a minimum of one polling station for each Water Users Association. As far as possible, all the booths in a polling station of a Water Users Association shall be located in a single premises, convenient to electors of all the Territorial Constituencies so that counting of votes can be taken up immediately after the close of-poll.