Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Chattisgarh - Subsection

Section 65(1)(c) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(c)such number of members as the State Government may determine from time to time out of whom at least two shall be women to be appointed by the State Government.