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State of Rajasthan - Section

Section 16 in Rajasthan Animal Husbandry Service Rules, 1963

16. Inviting of Applications.

- Applications for direct recruitment to posts in the Service shall be invited by the Commission, by advertising the vacancies to be filled, in the Official Gazette [or] [Substituted 'and' by Rajasthan vide Notification No. F. 9(2) DOP/(A-II)/2-I, dated 4.6.1973.] in such other manner, as may be deemed fit:Provided that while selecting candidates for the vacancies so advertised, the Commission may, if intimation of additional requirement not exceeding 50% of the advertised vacancies, is received by them before the selection, also selectee suitable persons to meet such additional requirement.