Delhi High Court - Orders
Adigear International vs Dhan Singh on 28 February, 2019
Author: Anu Malhotra
Bench: Anu Malhotra
$~75
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 115/2019 & CM APPL. 3415/2019
ADIGEAR INTERNATIONAL ..... Petitioner
Through: Mr. Pranav Jain, Advocate.
versus
DHAN SINGH ..... Respondent
Through: Mr. Prateek Gupta, Advocate.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 28.02.2019 Re-notify for 11.03.2019.
ANU MALHOTRA, J FEBRUARY 28, 2019/NC