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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(3) in Rajasthan Forest Act, 1953

(3)[ A Forest Officer shall not be empowered under this section unless he is a Forest Officer of a rank not inferior to that of a Range Forest Officer.] [Substituted by Act No. 15 of 2013, dated 9.4.2013.]