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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(22) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(22)to lay down and regulate the salary scales, allowances and other conditions of service of the members of the teaching other academic and non-teaching staff of the University;