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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(2)(h) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(h)if it does not bear the mark which it, should have borne under the provisions for sub rule (3) of Rule 40 :