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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1) in Gujarat Panchayats Laws (Amendment) Act, 1963

(1)for the words and figures beginning with the words "When any local Area" and ending with the words and figure "to be a gram or nagar under section 9" the following shall be substituted, namely:-"Where any local area is declared to be a gram or nagar under section 9 and, immediately before such declaration, the local area was co-extensive with the limits of a municipal district or a municipal borough or included an area comprising a municipal-district or municipal borough as well as any other area,".