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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(3)(f) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(f)Record of the total number and details of evictions and confiscation of goods and relocation of street vendors taken place in those years.