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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(4) in Chitkara University (Establishment and Regulation) Act, 2008

(4)Copies of annual accounts and balance sheet prepared under subsection (1) shall also be presented to the [Regulatory Commission and the] [Inserted vide H.P. Act No. 19 of 2012.] Government.