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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(2)A market committee may delegate to a sub-committee or subcommittees constituted by it from amongst its members in such manner as may be prescribed, all or any of its functions under this Act in respect of any market over which it has jurisdiction :Provided that the market committee may accept, reject or revise the decision of such sub-committee or sub-committees.