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State of Haryana - Section

Section 9 in The Punjab New Capital (Periphery) Control Rules, 1959

9. Principles to be taken into consideration before granting or refusing applications and the form in which orders passed thereon are to be communicated

[Section 6]. - (a) The Deputy Commissioner may take into consideration or re-erect any building or to make or extend any excavation may be granted or refused.
(b)The order passed by the Deputy Commissioner under sub-section (2) of section 6 of the Act shall be communicated to the applicant in Form B.