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[Section 160]
[Entire Act]
State of Tripura - Subsection
Section 160(2) in Tripura Excise Rules, 1962
| (i) | For sales not exceeding 2275 litres | Rs. 5.00 |
| (ii) | For sales exceeding 2275 litres but not exceeding 4550 litres | Rs. 10.00 |
| (iii) | For sales exceeding 4550 litres and for every 2275 litres orpart thereof | Rs. 10.00 |