Section 5A in The Delhi Municipal Corporation Act, 1957
5A. [ Special provision as to delimitation, etc. - [Rep. by the Delhi Municipal Corporation (Amendment) Act, 1993 (67 of 1993), section 7 (w.e.f. 1-10-1993)] [ Section 5A was earlier inserted by Act 8 of 1983, section 2 (w.e.f. 2-1-1983)]
