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[Cites 0, Cited by 0] [Section 20(20)] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(20)(c) in Haryana Distribution and Retail Supply Licence

(c)co-operate with the Transmission and Bulk Supply Licensee in the preparation of power demand forecasts for the State of Haryana in such manner as the Transmission and Bulk Supply Licensee reasonably considers appropriate.