Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act]

State of West Bengal - Subsection

Section 133(2)(b) in The West Bengal Motor Vehicles Rules, 1989

(b)that the number of persons to be carried in the vehicle shall not exceed the number which may be specified in the permit; and