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Gujarat High Court

Champalal vs Chhaganbhai on 10 May, 2012

Author: Sonia Gokani

Bench: Sonia Gokani

  
 Gujarat High Court Case Information System 
    
  
    

 
 
    	      
         
	    
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SCA/8765/2010	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 8765 of 2010
 

 
 
=========================================================


 

CHAMPALAL
SALIGRAM GOSWAMI EX PRESIDENT, DIGJAM WOOLEN MI & 1 -
Petitioner(s)
 

Versus
 

CHHAGANBHAI
BHIMABHAI MODHWADIA - Respondent(s)
 

=========================================================
 
Appearance : 
MR
HS MUNSHAW for
Petitioner(s) : 1 - 2. 
RULE SERVED BY DS for Respondent(s) :
1, 
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CORAM
			: 
			
		
		 
			 

HONOURABLE
			MS JUSTICE SONIA GOKANI
		
	

 

 
 


 

Date
: 10/05/2012 

 

 
 
ORAL
ORDER 

Learned advocate Mr. Munshaw seeks permission to withdraw this petition. Permission is granted. Petition stands disposed of as withdrawn.

(Ms. Sonia Gokani,J.) mary//     Top