Gujarat High Court
Champalal vs Chhaganbhai on 10 May, 2012
Author: Sonia Gokani
Bench: Sonia Gokani
Gujarat High Court Case Information System
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SCA/8765/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 8765 of 2010
=========================================================
CHAMPALAL
SALIGRAM GOSWAMI EX PRESIDENT, DIGJAM WOOLEN MI & 1 -
Petitioner(s)
Versus
CHHAGANBHAI
BHIMABHAI MODHWADIA - Respondent(s)
=========================================================
Appearance :
MR
HS MUNSHAW for
Petitioner(s) : 1 - 2.
RULE SERVED BY DS for Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MS JUSTICE SONIA GOKANI
Date
: 10/05/2012
ORAL
ORDER
Learned advocate Mr. Munshaw seeks permission to withdraw this petition. Permission is granted. Petition stands disposed of as withdrawn.
(Ms. Sonia Gokani,J.) mary// Top