Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(2)(c) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 (c)Seventeen members to be appointed by the State Government in the following proportion to represent-