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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(2)(g) in The Bonded Labour System (Abolition) Ordinance, 1975

(g)delegation of powers and functions of the Board to the committees, or to the chairman, the managing director and other officers of the corporation;