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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Rajasthan - Subsection

Section 81(18) in Rajasthan Co-operative Societies Rules, 2003

(18)[] [Renumbered '(16)' by Notification No. G.S.R. 53, dated 10.7.2017.] All the books and records of a society whose registration has been cancelled and the proceedings of liquidation may be weeded out by the Registrar after the expiry of two years from the date of the order cancelling the registration of the society.