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State of Tamilnadu - Section

Section 19 in Shiv Nadar University Act, 2018

19. Authorities of the University.

- The following shall be the authorities of the University,-
(a)the Governing Council;
(b)the Executive Council;
(c)the Academic Council;
(d)the Finance Committee;
(e)the Planning Board;
(f)such other authorities as may be declared by the Statutes to be authorities of the University.