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[Cites 0, Cited by 0] [Section 581B(1)] [Section 581B] [Entire Act]

Union of India - Subsection

Section 581B(1)(j) in The Companies (Amendment) Act, 2002

(j)any other activity, ancillary or incidental to any of the activities referred to in clauses (a) to (i) or other activities which may promote the principles of mutuality and mutual assistance amongst the Members in any other manner;