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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Tamilnadu - Subsection

Section 74(10) in Tamil Nadu Pension Rules, 1978

(10)The Head of Office shall inform the Audit Officer-
(a)as soon as the gratuity has been paid to the claimant or claimants; and
(b)as soon as the provisional family pension has been paid for a period of twelve months, or for the period extended under the proviso to sub-rule (1) of rule 75, as the case may be.