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Himachal Pradesh High Court

Deepak Dogra & Others vs State Of H.P. & on 27 July, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

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Deepak Dogra & others Versus State of H.P. & another CWPOA No.6303 of 2020 27.07.2022 Present: Mr. Y.W. Chauhan, Advocate, for the petitioners.

Mr. Dinesh Thakur, Mr. Sumesh Raj, Mr. Sanjeev Sood, Additional Advocates General, with Mr. Amit Kumar Dhumal, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General, for the, for respondent No.1­State.

Mr. Maan Singh, Advocate, for the Pollution control Board.

It appears from the record of the case that the case has not yet been admitted.

In this view of the matter, the case is segregated from the connected matters and the Registry is directed to place the same before the Hon'ble Division Bench, so that appropriate order may be passed thereupon.

(Ajay Mohan Goel) Judge July 27, 2022 (Rishi) ::: Downloaded on - 27/07/2022 20:10:17 :::CIS