Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(a) in The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980 (a)that the person to be detained thereunder is outside the limits of the territorial jurisdiction of the Government or officer making the order, or
