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State of Punjab - Section

Section 15 in Pepsu Road Transport Corporation Rules, 1977

15. Travelling allowance.

- The General Manager and the Chief Accounts Officer shall be entitled to such travelling allowance for the journey performed for the discharge of duties under the Corporation as may be admissible to a Government employee enjoying the same pay and status :Provided that no travelling allowance shall be paid to the General Manager if he performs the journey by staff car.