Section 125(1)(b) in The M.P. Public Health Act, 1949

[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of Madhya Pradesh - Subsection

Section 125(1)(b) in The M.P. Public Health Act, 1949

(b)that the consumption of any milk or dairy produce supplied within such local area is likely to cause any person therein to suffer from an infectious disease,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 125(1)(b) in The M.P. Public Health Act, 1949