Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jammu & Kashmir High Court - Srinagar Bench

Hilal Rashid Khan vs Ut Of J&K And Anr on 15 July, 2022

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                    S. No. 1
                                                                    Regular Cause List
                      HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                     AT SRINAGAR

                                       WP(Crl) No. 120/2022

         Hilal Rashid Khan                                   ...Appellant/Petitioner(s)

         Through: Mr. Faisal Javaid, Adv.
                                                 Vs.

         UT of J&K and Anr.                                          ...Respondent(s)

         Through: Mr. Sajad Ashraf, GA
         CORAM:
              HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
                                             ORDER

15.07.2022 Counter affidavit stands filed. Copy of the same be provided to learned counsel for the petitioner during the course of this week.

List for final hearing on 29.07.2022. Meanwhile, detention record be produced on the next date of hearing.

(SINDHU SHARMA) JUDGE SRINAGAR 15.07.2022 Manzoor MANZOOR UL HASSAN DAR 2022.07.15 16:33 I attest to the accuracy and integrity of this document