Jammu & Kashmir High Court - Srinagar Bench
Hilal Rashid Khan vs Ut Of J&K And Anr on 15 July, 2022
Author: Sindhu Sharma
Bench: Sindhu Sharma
S. No. 1
Regular Cause List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(Crl) No. 120/2022
Hilal Rashid Khan ...Appellant/Petitioner(s)
Through: Mr. Faisal Javaid, Adv.
Vs.
UT of J&K and Anr. ...Respondent(s)
Through: Mr. Sajad Ashraf, GA
CORAM:
HON'BLE MS JUSTICE SINDHU SHARMA, JUDGE
ORDER
15.07.2022 Counter affidavit stands filed. Copy of the same be provided to learned counsel for the petitioner during the course of this week.
List for final hearing on 29.07.2022. Meanwhile, detention record be produced on the next date of hearing.
(SINDHU SHARMA) JUDGE SRINAGAR 15.07.2022 Manzoor MANZOOR UL HASSAN DAR 2022.07.15 16:33 I attest to the accuracy and integrity of this document