Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 17 March, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
I.A. 11420/2023, I.A. 439/2024, I.A. 3182/2025
IN
+ CS(COMM) 428/2023
APL APOLLO TUBES LIMITED .....Plaintiff
Through: Mr. J. Sai Deepak, Senior Advocate
with Mr. Pranav Krishna, Advocate.
versus
SUPREME COLOUR ROOFING AND
DECKING PRIVATE LIMITED .....Defendant
Through: Mr. Sagar Chandra, Mr. Nikhil and
Mr. Lakshay, Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 17.03.2025
1. Submissions on behalf of Mr. J. Sai Deepak, Senior Counsel appearing on behalf of the plaintiff, has been heard in the opening.
2. List for submissions of the defendant on 1st May, 2025.
AMIT BANSAL, J MARCH 17, 2025 kd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2025 at 22:35:21