Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 47 in The Tamil Nadu Apartment Ownership Rules, 1997 47. Affiliation. - The association may, after consulting the Competent Authority, become a member of any federation of apartment owners and pay the subscription, from time to time.
