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State of Kerala - Section

Section 271L in Kerala Panchayat Raj Act, 1994

271L. Service of Government Departments.

- The Government may, at the request of the Ombudsman make available the services of officers and employee of the Government including police personnel to assist the Ombudsman in the conduct of investigation and enquiry and in respect of such functions such Officer or employee shall be deemed to be the officer or employee of the Ombudsman.