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Himachal Pradesh High Court

Ranjeet Singh vs . Himachal Pradesh Gramin Bank on 20 June, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Ranjeet Singh vs. Himachal Pradesh Gramin Bank Cr. Revision No. 496 of 2022. » 20.06.2022 Present: Mr.Sanket Sankhyan, Advocate, for thi Mr.Anirudh Sharma, Advocaté, \ vice eI S:Devyani Sharma, Advocate, for the ragpondenk . {XA Cr. Revision No.196 of BENS oa oe ~ e Bail bonds stand furnished. ' Further time, a$,pr yed, 18° granted to deposit amount of compensation in the ° Re sisdy. of this Court, in terms of order dated 23.04.2022. , re" deposited on or before 30.07.2022. List seman on 05.08.2022.

~ eM. -No. 1014 of 2022 C Reply to the application, as prayed, be filed within four List for consideration alongwith main petition. (Vivek Singh Thakur) Judge "jure 20, 2022 (Purohit) zz: Downloaded on - 21/06/2022 20:03:05 :::ClS$