Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] Union of India - Section Section 38 in The Guardians And Wards Act, 1890 38. Right of survivorship among joint guardians .On the death of one of two or more joint guardians, the guardianship continues to the survivor or survivors until a further appointment is made by the Court.
