Section 53(3)(a) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 53(3)] [Section 53] [Entire Act]

(a)that the poll be continued at the polling station for the number of hours for which it was not held on the previous occasion; or

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