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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015

(h)[ "Permanent Retirement Account Number" means a unique number allotted by the central recordkeeping agency to each subscriber under the schemes regulated or administered by the Authority;] [Substituted by Notification No. PFRDA/12/RGL/139/6, dated 19.2.2019 (w.e.f. 23.3.2015).]