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Supreme Court - Daily Orders

Shahaja @ Shahajan Ismail Mohd. Shaikh vs The State Of Maharashtra on 17 August, 2017

     ITEM NO.73                                     REGISTRAR COURT. 1                        SECTION II-A

                                           S U P R E M E C O U R T O F                 I N D I A
                                                   RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Criminal Appeal                            No(s).   739/2017

     SHAHAJA @ SHAHAJAN ISMAIL MOHD. SHAIKH                                                 Appellant(s)

                                                                  VERSUS

     THE STATE OF MAHARASHTRA                                                               Respondent(s)

     Date : 17-08-2017 This appeal was called on for hearing today.


     For Appellant(s)
                                                  Mr. Mata Prasad Singh, Adv.
                                                  Richa Kapoor, AOR

     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Four weeks' time, as last and final opportunity, is granted to the Ld. Advocate, Ms. Shubhada Phaltankar, appearing on behalf of Mr. Nishant R. Katneshwarkar, Advocate-on-record for the sole respondent for filing vakalatnama and counter affidavit.

Await original record from the High Court. Reminder be issued.

List again on 5.10.2017.

RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.08.23 13:02:11 IST Reason: