Supreme Court - Daily Orders
Shahaja @ Shahajan Ismail Mohd. Shaikh vs The State Of Maharashtra on 17 August, 2017
ITEM NO.73 REGISTRAR COURT. 1 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Criminal Appeal No(s). 739/2017
SHAHAJA @ SHAHAJAN ISMAIL MOHD. SHAIKH Appellant(s)
VERSUS
THE STATE OF MAHARASHTRA Respondent(s)
Date : 17-08-2017 This appeal was called on for hearing today.
For Appellant(s)
Mr. Mata Prasad Singh, Adv.
Richa Kapoor, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time, as last and final opportunity, is granted to the Ld. Advocate, Ms. Shubhada Phaltankar, appearing on behalf of Mr. Nishant R. Katneshwarkar, Advocate-on-record for the sole respondent for filing vakalatnama and counter affidavit.
Await original record from the High Court. Reminder be issued.
List again on 5.10.2017.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.08.23 13:02:11 IST Reason: