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Allahabad High Court

M/S Parishudh Machine Pvt. Ltd. vs State Of U.P. And Others on 30 July, 2021

Bench: Kaushal Jayendra Thaker, Subhash Chand





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 42680 of 2012
 

 
Petitioner :- M/S Parishudh Machine Pvt. Ltd.
 
Respondent :- State of U.P. and Others
 
Counsel for Petitioner :- H.N. Singh,Vineet Kumar Singh
 
Counsel for Respondent :- C.S.C.,Akhilesh Tripathi,K.S.Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Hon'ble Subhash Chand,J.

List on 06.08.2021.

We make it clear that if the respondents are to pay compensation, the authorities to decide the right of respondent no. 37 herein and the clarification be made on or before that date.

Order Date :- 30.7.2021 PS