Allahabad High Court
M/S Parishudh Machine Pvt. Ltd. vs State Of U.P. And Others on 30 July, 2021
Bench: Kaushal Jayendra Thaker, Subhash Chand
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - C No. - 42680 of 2012 Petitioner :- M/S Parishudh Machine Pvt. Ltd. Respondent :- State of U.P. and Others Counsel for Petitioner :- H.N. Singh,Vineet Kumar Singh Counsel for Respondent :- C.S.C.,Akhilesh Tripathi,K.S.Ojha Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Subhash Chand,J.
List on 06.08.2021.
We make it clear that if the respondents are to pay compensation, the authorities to decide the right of respondent no. 37 herein and the clarification be made on or before that date.
Order Date :- 30.7.2021 PS