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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(5) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(5)Where it is intended to use open or naked lights in any performance or exhibition, notice of such fact shall be given at least 48 hours prior to the performance or exhibition to the Fire Service and Rescue Department in places where, there axe fire brigades so that additional precautions may be taken.