Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Jharkhand - Subsection Section 5(1)(vii) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018 (vii)copy of the document showing the applicant's right, title and interest on the proposed site or the area.