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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40(2)(e) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979

(e)the fees and allowances that may be paid to the member of a committee other than Directors;