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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Jharkhand - Subsection

Section 29(1)(ii) in The Bihar Coal Mining Area Development Authority Act, 1986

(ii)for the carrying out by the Central or the State Government or any local authority of works required for the maintenance or improvement of a highway road or public street, building works carried out on land within the boundaries of such highways road or public street;