Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 784 in Bihar Education Code, 1961 784. Status of the Board. - Like other Boards under the Education Department the Board of Cultural Education shall be a Government body and shall deal with the Government through the Director of Public Instruction, Bihar.(Resolution no. 421, dated the 17th February, 1961)
