Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of West Bengal - Subsection Section 43(1) in The West Bengal Housing Board Act, 1972 (1)The Board may time to time, with the previous sanction of the State Government, make regulations consistent with this Act and with any rules made under this Act.
