Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Karnataka High Court

M/S Parle Products Pvt Ltd vs Government Of Karnataka on 29 May, 2012

Author: Aravind Kumar

Bench: Aravind Kumar

fig YHE EEGE CQURE' $F fiT$K£ $1' BA1'€G§;£g§RE $5333 TEES 'mg 29% mg; 93* MAY; zazzv"-1 BEEFGRE:

THE IEEGNBLE MR9 JIESTICE A:£{a~.:::N1§    V

wzmsm.:5ss*?;2912%{3i{~fiE$3  ._ ,  

BETWEEN:

M;'sParL<3 :'P'r§£iu€Es ?v:& L1::§.~§__
E3? Ei.R§,S'{0§1€§  
'E'u:::kur Raad,

{N.EiNa.«i§j:  V    If  

Bangaioise ~ 56% @333; _
R€pr€sen§ed bf}; 44  '
S:*:,':\lSu:"€§h ' 
Eviajoa,

Mamagsr B;:12ga§S:*%: .Qp;ej§a:§:>:2_§ .

:5? SR3;C;?§{,$'%}BE§;i':E§}'§;i:?§§§';'%§9 SREgB;€.?RABH,«g§£;%R} E 5 %7} :::?€::; §{2g'na¢ég:kzaV E§$g3?::?3i°*§;:*;'_:_«:%:i:%;'vs">§.§52§:%@:;i:; L W:g1§<;ag '::TyG5::§ha; % TA;

Vggihazz 5:" *'if$<: fi}1:

-. ~E§;a:%3.§.§;8§e€s3 ~V 51536 Gifé E .VVVZi?:§;' é:s* ?z"ji'::§:'§§jai Ss::::"€§;arj;
é ' V i§«%:}§§£€r3 Um{3:;
"TV%?;e§i'§€;.§},§.? {B33 Ef3§2QEi'§-}i§ e.PET§TiG§\EER.
313$'? GCATE3 F03 253 4"' C::§3:~;:.s§ By:*2ég:a§}8; E&§;'{}:i§i, ?2§2;g§a,s§3<~é€i,§? E52133, Ba::g';2%a:r€é ~ 550 §%4 R€p§'€$€§1§'§'.(3: E3;

S:'i5K,S.Subramanya Pfesiéénéi. a§~2E$?@,:xé:::§;N%ifé;; ' v {BY §R1.g§AG£DEE:SEEMUNBARz%.G1AEZ;%A'F'f}R' R--_§} 1 VA TEES WEI? ?E'i'§'PEGN E8 FELED §J§\f E.Z§E§ ART§f'E'{§:;Ei§~;: i43.fi2;'§. OF THE CGNS'EFf'Ej'TI$N GE' BEA-..§?;RA¥EE\E{; ir<:s: "

CALL §'§R RECORDS iEAD_E§§*G_ ":30 E'E4;§ _PAS§SH\E€} Q?' ma ORDER 0?' REFERENQE 1if% A'i'E'%__}* :%A3."05.2$":w2=%' ?Ass§§ 8'? 'mg £;@:fERNMEN';s: .955 'Eé;£:'E??§*$ég'?AE:!%, LABQELER DEPAR'E'E\rEEN?
QTLEASEE 'E'§_i~E:"~;._i'3?;E3._EE --~~"©}*--* -REFERENCE {swag m<;>;5.20§2 PAS;'3§3.D1'li_fgY"?{;Q';5EEi7:.Exi"¥EEN? :3? E{ARNA'§'?;¥§A, §£;BQUR §EPA§:~:jm£:NT "%;3:z:iE.f;:%m:::><:a;RE~:\L 'E'E§§ '§§5§'§§'%§V%C%I\f:V'tf'§}?x/Eiikéifi'; V mg' mg PE2ELE§:'E§NA§C'§' EE,:%:R.EE\EG Tgaiha {:a;2§f;'1j°:§:;.TC'*<3:2%;?Vf:" 'wzgsag TEE; §'@:j,.@Whx§G:
E R E3 :3€€}::§r:§ for quzzgfiéékg iaizéfi: C?§'(i§'.§' 2:3? Efifii/«SE46/3ji§3'%3' . }fif}5¢2€§EE2 §:2a.%M%s%§ §)§ zippmggriaza {}:%;'v€:'§2:§é's?n:v--..' ag" $15? 5%.;§13::eX2::'{%--?xE E?'*~f:Qf§?:¥'i33.,iZ1=§§;{i§' 3.§pr{:v_§}:"§a§<% _V{§'€f'%fv%?j§'!1§'fi€?EE?,VV"E338 §'€f8§'£'€d éfiaé m 33:62 gzrszégciiaééigrgai '§"§'i%:::r:21i E0 ;?:d;°z2{i§<é;z:ie 'ihtf gziéim; §€;:'§:2:2%2:'i:€<2% T{E1{:%:'€%§§E. S2';§"I'§(;'? f€fE},€§.f§» 84$ ';2§'i*j€f§"I .:$22::a§2§?i6§;;
} *= = 1?

2 a@: ma §g§;;j%€"§i"i3 V 2: Fa i§é}}€i. §i:;:i:«1i:§:f:1iié:;:*: $5 §6.f::::§:$.-£3 C/%U;I1S€I fer §€i§'i§G§§€1' that burééig hag.5::€v:§'V:e:':*Q:i:;>.Q:2$E:; sag? G32. éhss p€"{it§sn<~:r m3§3a<§em§3:r1t éé:';s,_h€:: §.i.S<?h?.:;.1" >'§:é;~g::d '::>a:€§€::€: 5311 $2: is have beeg E3 . ._ _ §Ea{t€::§ 33%: Sfiéiififiiiéi.}f§§§?§3€%§i!j€fIE§-'x7%7{}§'§§§¥E'E~§ umsszs. Eie §'y'£';fi:j§§ I f'&..'i'-'i:§"§{?VéT "if{}§Z§$iT§{§._'§§"§_%3: €'V€EE bsfaféi iéfigeéiiaiésmgg %{EG§'i€i§§'§a7£',i{3§':

£02326;'§:2€"ai@:*§}§§%:é:éi§;? ii; a %2::?:"§€:§ Efiéiféféfi? ri%EE;%§§:::<f:i% béésééé _:_:f:2;§§_6 3:26. :%,Vs§'«3:;{t'.%: :'€f€:§e:":<::e:: E233 $52 bé: 5::E»3§{§€z 5': ;>s:§:;:s;a§ :3? fV:"E§§§:i:s"::f%§1;::;:':'~:e §a':'m;z:f€&{%{§ '£151: me £i§I§_3E'{}§§"§é:E§§é3 :::%i}"§'*E%;f*§EEE"§€?f"' E; €19 §xi%i%3:*' :"@§:::*2:>:::s§2 1%5<>2:E{§ ii} §:3§a{:w /ifféélifii. §§@:%a::§§i;:':?;§{3§§ the fisispzzéie 33:} éhe; jé2f§S(§§{ZTi{}E}::}i 7§né:,:Sé:"iai '§'§fb:::n:9& 'fa:
22§judéCs1i:§0n 915 {:26 déspzgis €312 faiixge sf é'3C>1E{i}3§§3§§8f':;,_ "'*'7§'h€ chartar of €':€:ma:z§s piaceé by '§ih€% :X;0:*k::1e::;"""ig_'~.(§2%9:§%€iu 92.133262} at EX11:;£:X::re~L E21 :*::tpE5; E0 §€§i§Q§1€f maiéagemefii has: CO§:§€:§{i€§i iéiiai. §*ié:--*1';a-2i:{%- :':%:éi£§€ this Uifiififi a:tC:1:1<i Ezave an adversé §31.:1a§:c:§'afi x1impE::é:i§@:s:H an '{hs:, mazzageizzefii anéi the Saki &€ma;:_1€§..V_i::.._V€x3:iG§Z%)§ia::f: in $36 wards 0f magagémsni '€116 :"€:g§§3[?.i"éLa_-:§.»>::,:v:S fgm{§;s3r: "2. E315 Uizéargfzaé $5 Qemazzds :jat€d. f§§}Ia:§§:gffé:i§é:'1'é rsguegtéé the Efniém 1:9 éérfiéiriés 51$ ithfi financia} §:§3pii<j'3fi5:'3T. axsrbiéanfiy high :u§§n,§'--._ %::::' §I%;: €§{:é':§;S$€. viaiiés its ifiiéiei" @3366 E%.$4a2S"Z%,}.* _ E'E;§éAV f§if§:;.é;gL§§fi€ni ragpanésd is 'aha {';§1a§5*:,'::+:@§7i" §35i:§:f;:i:;:£i$'V':%"i€ L€5i§{'E}5 23¢{l%§$2QE'iz A e:a3§y} GE' said Z é':%é:' is €EE£',§{}:S€d far jjeur rfigzdjg V :*%§e§$::-.cé:",["~ n V = J' Agaznii gf $16 Szaéizsgemezzt iéieafflgg g@ is shew éihai E333 i3§<:€§1 up é/33:? gtafsé $322? {§:{?Ef§§aEfE€§ 5;? '$326 ' .'j~VV2§é:%:*E§;r§g;3w22 E8 {:23} 'ééégghéx $22539 arzii r§:%qa2i::--%:$ is bf}; Eéiiéiifiii; aiaaafgfi E3': ether 'iA%'Q§'§$ ii is 119: refuting ihs {flail}: 9%' axyarkmaa bu:
Gziiy cozzienéing that it is exixsrbiiazzi. as s22.¢§: ':§"1a apprspriats Czoverzzmefii: :1: srder cf 1'€Ef€Z'{3I1{:<Ei ha§;*"'ca;§z:___'§?::_€ burder: 0:'; the managemeni which camm: §4Ei_':.~va'3{3i'i%L*«.iC§'iSi.:%:E':€i§ errsneeusé In that Vi€'i?£? of the maiffar ;r8fév;re:rjLce:' 'E33; .' apprepriate Gsvernmeni as to V'w}f;.€ih€ :~._ iézangagégfgisigt was justified in 1:30: fulfilling the Eégiiiiinakie 9f the werkmezi is right and j::z:*;«:1z1r§:,>1; §5;;Qd fan}: with. Accsrdingiy mi: peiiiiéfii: {ac}:s":in%§:ii",:=;i2§ séfiaiés dismissaed. SEE?