Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 10 in The Delhi Prevention of Touting and Malpractices Against Tourists Act, 2010 10. Cognizance and trial of offences. - No court inferior to that of a Metropolitan Magistrate shall try any offence under this Act.
