Allahabad High Court
Ramesh Kumar Mani Tripathi & Others vs State Of U.P. & Others on 18 January, 2010
Author: Pankaj Mithal
Bench: Pankaj Mithal
Court No. - 18 Case :- WRIT - A No. - 1665 of 2010 Petitioner :- Ramesh Kumar Mani Tripathi & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Ashwani Kumar Yadav Respondent Counsel :- C.S.C Hon'ble Pankaj Mithal,J.
As prayed, list and connect with Writ Petition No. 68624 of 2009 (Indoo Kumari Chaurasia Vs. State of U.P. and others) in the week commencing 15th February 2010.
In the meantime, learned Standing Counsel may obtain instructions and file affidavit on behalf of the respondents showing cause as to why, the observations made by this Court in the judgment dated 1.9.2009 have not been taken into consideration while deciding the representation of the petitioners.
Order Date :- 18.1.2010 S.S.