Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jammu & Kashmir High Court

Ajay Kumar vs K. B. Agarwal And Others on 24 September, 2019

Author: Rajesh Bindal

Bench: Rajesh Bindal

                                                                                    Sr. No. 41

                               HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU

                                                                   CPOWP No. 185/2018
                                                                   in OWP No. 480/2018
                                                                   CM No. 6852/2019

           Ajay Kumar                                                        ...Petitioner(s)

                                         Through :- Petitioner present in person.

                                                    v/s

           K. B. Agarwal and others                                        ...Respondent(s)

                                         Through :- Mr. Adarsh Sharma Advocate,
                                                    for R-3 to 6.

             Coram:            HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
             ::: :                                  ORDER

Non compliance of the order passed by this Court on 13.03.2018 has been alleged in the present contempt petition.

Adjourned to 26.09.2019 to enable the counsel for the respondent No. 3 to 6 to seek instructions.

(RAJESH BINDAL) JUDGE Jammu 24.09.2019 SUNIL-I SUNIL KUMAR 2019.09.25 10:28 I attest to the accuracy and integrity of this document