Jammu & Kashmir High Court
Ajay Kumar vs K. B. Agarwal And Others on 24 September, 2019
Author: Rajesh Bindal
Bench: Rajesh Bindal
Sr. No. 41
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CPOWP No. 185/2018
in OWP No. 480/2018
CM No. 6852/2019
Ajay Kumar ...Petitioner(s)
Through :- Petitioner present in person.
v/s
K. B. Agarwal and others ...Respondent(s)
Through :- Mr. Adarsh Sharma Advocate,
for R-3 to 6.
Coram: HON'BLE MR. JUSTICE RAJESH BINDAL, JUDGE
::: : ORDER
Non compliance of the order passed by this Court on 13.03.2018 has been alleged in the present contempt petition.
Adjourned to 26.09.2019 to enable the counsel for the respondent No. 3 to 6 to seek instructions.
(RAJESH BINDAL) JUDGE Jammu 24.09.2019 SUNIL-I SUNIL KUMAR 2019.09.25 10:28 I attest to the accuracy and integrity of this document