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State of Punjab - Section

Section 22 in The Punjab Opium Orders, 1956

22.

On arrival at such office the consignee or person incharge of the consignment shall deliver up his copy of the transport pass and all poppy- heads in his possession-
(a)If the office be at the headquarters of a district to the Excise and Taxation Officer or other Excise Officer deputed by him to examine and weigh such consignment under transport ;
(b)if the office be at the headquarters of a tehsil to the Excise Inspector or Excise Sub-Inspector concerned and if there is no Excise Inspector or Excise Sub-Inspector then to the Tehsildar or any other officer deputed by him to examine and weigh such consignment.
D - Import of Opium