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State of Himachal Pradesh - Section

Section 55 in Atal Medical and Research University, Himachal Pradesh Act, 2017

55. Disputes as to constitution of the University authorities and bodies.

- If any question arises whether any person has been duly nominated as, or is entitled to be a member of any authority of the University, or other body of the University, the question shall be referred to the Chancellor, whose decision thereon shall be final.